$~20, 21 & 24
*	IN  THE  HIGH  COURT  OF  DELHI  AT  NEW  DELHI
+ 	W.P.(C) 1368/2022, CM APPL. 3982/2022 & CM APPL. 50999/2022 

	ASSOCIATION OF CLINICAL BIOCHEMISTS 
     AND MICROBIOLOGISTS- ACMB (REGD).	.....Petitioner
				Through:

				versus

	NATIONAL MEDICAL 
     COMMISSION  & ORS.				     .....Respondents
Through:	Mr. T. Singhdev, SC with Ms. Yamini Singh, Mr. Abhijit Chakravarty, Mr. Tanishq Srivastava and Mr. Vedant Sood, Advs. for R-1
Ms. Nidhi Raman, CGSC with Mr. Akash Mishra and Mr. Arnav Mittal, Advs. for UOI
21
+ 	W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL. 8761/2022 

	ALL INDIA PRE AND PARA CLINICAL 
     MEDICOS ASSOCIATION				.....Petitioner
				Through:	Mr. Mrinmoi Chatterjee, Adv.

				versus

	UNION OF INDIA  & ORS.			     .....Respondents
Through:	Mr. T. Singhdev, SC with Ms. Yamini Singh, Mr. Abhijit Chakravarty, Mr. Tanishq Srivastava and Mr. Vedant Sood, Advs. for NMC
24
+ 	W.P.(C) 7927/2022 & CM APPL. 25152/2022
	CHAHAT CHOUDHARY				.....Petitioner
				Through:	Mr. Vishal Kalra, Adv.

				versus

	NATIONAL MEDICAL 
     COMMISSION AND ORS			    .....Respondents
Through:	Mr. T. Singhdev, SC with Ms. Yamini Singh, Mr. Abhijit Chakravarty, Mr. Tanishq Srivastava and Mr. Vedant Sood, Advs. for R-1

	CORAM:
	HON'BLE MR. JUSTICE C. HARI SHANKAR
	HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
				ORDER (ORAL)
%				     17.03.2026

C. HARI SHANKAR, J.
	
1. Learned Counsel appearing on behalf of the petitioner submits that in view of amendment notification dated 2 July 2025, issued by the National Medical Commission, the grievance of the petitioners in these writ petitions stands satisfied.  

2. They accordingly seek leave to withdraw these writ petitions in view of the issuance of the aforesaid notification.

3. Accordingly, the writ petitions stand disposed of as withdrawn.



C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J
	MARCH 17, 2026/AR

                                                                                                                                                             

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