IN THE HIGH COURT OF DELHI AT NEW DELHI 
 . 
  01.12.2008 
.
 Present:        Ms P. L. Bansal with Mr Sanjeev Rajpal 
 for the Appellant. 
.
 +  ITA 1360/2008 
.
 This appeal is directed against the order dated 25.01.2008 passed by the 
 Income Tax Appellate Tribunal in respect of the block period 01.04.1990 to 
 03.08.2000.  The Tribunal has followed the decision of this Court in the case of 
 CIT v. SMC Share Brokers Ltd: 288 ITR 345.  In that case also the statement of 
 one Mr Manoj Aggarwal, Director of M/s Friends Portfolio Pvt. Ltd was sought to 
 be relied upon.  Since no opportunity of cross-examination had been given to the 
 assessee, the Tribunal held that the assessment order had to be set aside as it 
 was in complete violation of the principles of natural justice.  In that case 
 also, as in the present case, request was made by the assessee for cross- 
 examination of Mr Manoj Aggarwal.  However, the said Mr Manoj Aggarwal was not 
 made available for cross-examination.  The decision in SMC Share Brokers (supra) 
 relates to the very same search as is referred to in the present case and in 
 connection with the very same Mr Manoj Aggarwal.  The Tribunal has placed 
 reliance on the decision of this Court in SMC Share Brokers (supra) for 
.
.
 concluding that since no cross-examination of Mr Manoj Aggarwal was allowed, his 
 statement could not be relied upon.  The entire foundation of the revenue?s case 
 rested on the basis of Mr Manoj Aggarwal?s statement.  If that statement were to 
 be ignored, the revenue would have had no case.  It is in these circumstances 
 that the Tribunal confirmed the findings of the Commissioner of Income Tax 
 (Appeals) and set aside the block assessment order passed by the Assessing 
 Officer.  We see no reason to interfere.  The Tribunal has correctly applied the 
 decision of this Court in the case of SMC Share Brokers (supra).   No 
 substantial question of law arises for our consideration. 
 The appeal is dismissed. 
.
 BADAR DURREZ AHMED, J 
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.
.
 RAJIV SHAKDHER, J 
 December 01, 2008 
 SR 
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