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IN THE HIGH COURT OF DELHI AT NEW DELHI 24. W.P.(C) No. 85 of 2010 NARESH TREHAN ..... Petitioner Through: Mr. Rajiv Nayyar, Senior Advocate with Ms. Ziya Khan, Advocate. versus CENTRAL INFORMATION COMISSION AND ANR ..... Respondents Through: Ms. Sonia Mathur and Mr. Pankaj Prasad, Advocates for R-3. CORAM: HON'BLE DR. JUSTICE S.MURALIDHAR O R D E R 08.01.2010 1. In view of the order of the Division Bench in UPSC v. Shiv Shambu 2008 IX AD (Del) 289 Respondents 1 and 3 are deleted from the array of parties. 2. Amended memo of parties be filed in a week. 3. Issue notice to Respondent No.2 Mr. Rakesh Kumar Gupta, returnable on 15th March 2010. Till the next date of hearing there will be a stay of the impugned order dated 22nd December 2009. 4. Order dasti. S. MURALIDHAR, J JANUARY 08, 2010 dn
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